Himachal Pradesh High Court
State Of H.P. vs . Ram Dayal on 8 March, 2022
Bench: Sabina, Satyen Vaidya
.
State of H.P. Vs. Ram Dayal LPA No. 193 of 2021 08.03.2022 Present: Mr. Ashwani K. Sharma, Additional Advocate General and Mr. Sanjeev Kumar Motta, Advocate, for the appellants.
Let notice be issued to the respondent for 25.05.2022, on taking steps within three days.
List with LPA No. 198 of 2021.
( Sabina ) Judge ( Satyen Vaidya ) Judge 8th March, 2022 (sushma) ::: Downloaded on - 08/03/2022 20:14:07 :::CIS