Bombay High Court
Milton Plastics Ltd vs Mudit Nagpal, Dy Commissioner Of Income ... on 2 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
205-wp-735-2005.doc
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
SHRADDHA
SHRADDHA KAMLESH
ORDINARY ORIGINAL CIVIL JURISDICTION
KAMLESH TALEKAR
TALEKAR Date:
2022.08.05
12:23:21
+0530
WRIT PETITION NO. 735 OF 2005
Milton Plastics Ltd. .. Petitioner
Vs.
1. Mudit Nagpal,
Deputy Commissioner of Income tAx,
Circle 2(2), Mumbai
& Ors. .... Respondents
****
Mr.Atul K. Jasani for petitioner.
Mr. Akhileshwar Sharma for respondents.
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 2nd AUGUST 2022 PC :
1. Mr.Jasani, learned counsel for the petitioner states that Mr.Ajaykumar Radhyeprasad Singh, learned counsel would be appearing on behalf of the petitioner in the matter, who is not present today, in view of his indisposition.
2. List in the week commencing from 3rd October 2022.
[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.] Shraddha Talekar, PS 1/1