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Delhi High Court - Orders

M/S Doon Soap And Chemical Industries ... vs Govt. Of National Capital Territory Of ... on 27 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~69
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    W.P.(C) 4755/2016

                               M/S DOON SOAP AND CHEMICAL INDUSTRIES PVT. LTD. &
                               ANR                         ..... Petitioner
                                            Through: None.

                                                  versus

                               GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI &
                               ORS                         ..... Respondents
                                             Through: Mr.Anuj Aggarwal, ASC, GNCTD
                                                      with Mr.S. Suri, Ms.Ayushi Bansal
                                                      and Ms.Aishwarya Sharma,
                                                      Advocates for R-1 & 2.

                               CORAM:
                               HON'BLE MR. JUSTICE YASHWANT VARMA
                                                   ORDER

% 27.04.2022 Due to paucity of time, the matter could not be heard today. List on 06.02.2023.

YASHWANT VARMA, J.

APRIL 27, 2022/rb Signature Not Verified Digitally Signed By:NEHA Signing Date:29.04.2022 18:15:04