Delhi High Court - Orders
M/S Doon Soap And Chemical Industries ... vs Govt. Of National Capital Territory Of ... on 27 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~69
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4755/2016
M/S DOON SOAP AND CHEMICAL INDUSTRIES PVT. LTD. &
ANR ..... Petitioner
Through: None.
versus
GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI &
ORS ..... Respondents
Through: Mr.Anuj Aggarwal, ASC, GNCTD
with Mr.S. Suri, Ms.Ayushi Bansal
and Ms.Aishwarya Sharma,
Advocates for R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 27.04.2022 Due to paucity of time, the matter could not be heard today. List on 06.02.2023.
YASHWANT VARMA, J.
APRIL 27, 2022/rb Signature Not Verified Digitally Signed By:NEHA Signing Date:29.04.2022 18:15:04