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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(am) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(am)the manner of seizure and period of retention under clause (b) of subsection (1) and the manner of entry and search under clause (c) of subsection (1) of section 24;