Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh on 13 May, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
G.A. No. 1168 of 2014
With
C.S. No. 227 of 2004
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 13th May, 2014.
Appearance:
Mr. S. Rudra, Adv.
... for the plaintiff Mr. Abhijit Chatterjee, Sr. Adv. Mr. T.K. Nag Chowdhury, Adv.
... for the petitioner Mr. P. Das, Adv.
... for the defendant no.1 The Court: Let the matter be released from my list on my personal ground.
(DEBANGSU BASAK, J.) sg2