Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(1)(e) in The Maharashtra Aerial Ropeways Act, 1956

(e)erect and construct such machinery, offices, stations, warehouses and other buildings, works and conveniences as may be necessary; and