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State of Assam - Section

Section 38A in Assam Excise Rules, 1945

38A.

India-made foreign spirit, may be exported from the Canteen, Stores Department (India) at Narangi and Silchar to any other States of India under cover of an export pass :Provided that the procedure for the export of India-made foreign spirits as laid down in subsequent Rules shall be followed by the Canteen Stores Department (India) at Narangi and Silchar and the Officer-in-charge.I. Procedure for the export of India-made foreign spirit, rectified spirits and denatured spirits