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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Kerala - Subsection

Section 71(2) in Kerala University of Health Sciences Act, 2010

(2)The Board shall consist of the following members;
(i) Pro-Vice Chancellor .. Chairman;
(ii) Dean Students' Affairs .. Member;
(iii) three Members of the Governing Council nominatedby the Vice-Chancellor .. Members.
(iv) one representative to be elected from among themembers of the General Council of the University Student'sUnion-Member. His term shall be for one year from the date ofappointment.