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[Section 71]
[Entire Act]
State of Kerala - Subsection
Section 71(2) in Kerala University of Health Sciences Act, 2010
| (i) | Pro-Vice Chancellor | .. | Chairman; |
| (ii) | Dean Students' Affairs | .. | Member; |
| (iii) | three Members of the Governing Council nominatedby the Vice-Chancellor | .. | Members. |
| (iv) | one representative to be elected from among themembers of the General Council of the University Student'sUnion-Member. His term shall be for one year from the date ofappointment. |