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[Section 5]
[Entire Act]
Union of India - Subsection
Section 5(3) in The Central Laws (Extension To Arunachal Pradesh) Act, 1993
| Year | No. | Short title |
| 1 | 2 | 3 |
| 1862 | 3 | The Government Seal Act, 1862 |
| 1873 | 5 | The Government Savings Banks Act,1873 |
| 1874 | 4 | The Foreign Recruiting Act, 1874 |
| 1881 | 26 | The Negotiable Instruments Act,1881 |
| 1884 | 4 | The Explosives Act, 1884 |
| 1885 | 13 | The Indian Telegraph Act, 1885 |
| 1888 | 4 | The Indian Reserve Forces Act,1888 |
| 1905 | 4 | The Indian Railway Board Act,1905 |
| 1908 | 6 | The Explosive Substances Act,1908 |
| 1938 | 5 | The Manoeuvres, Field Firing and Artillary Practice Act, 1938 |
| 1941 | 25 | The Railways (Local Authorities Taxation) Act, 1941 |
| 1948 | 31 | The National Cadet Corps Act,1948 |
| 1948 | 37 | The Census Act, 1948 |
| 1948 | 46 | The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 |