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Calcutta High Court (Appellete Side)

Master Craft Seafood Exports Private ... vs Malay Kumar Giri on 17 February, 2026

   23.
17.2.2026

BD Ct. no. 29 Xr CRR 597 of 2026 Master Craft Seafood Exports Private Limited & Ors.

Vs. Malay Kumar Giri Mr. Apalak Basu Ms. Sanghamitra Mridha ...for the petitioners. Learned counsel for the petitioners seeks to file supplementary affidavit. Let such supplementary affidavit be filed within this week. Let the matter be listed under the same heading retaining its same position in the next week.

(Dr. Ajoy Kumar Mukherjee, J.)