Section 267(2) in The West Bengal Motor Vehicles Rules, 1989
(2)It shall be necessary for the person or company applying for registration to satisfy the Registering Authority-(i)that the applicant is of good character and of business repute;(ii)that the applicant's financial position is sound:(iii)that the applicant maintains an efficient staff and suitable equipment at his premises and a sufficient supply of spare parts for the repair of taxi-meter;(iv)that the applicant is generally a fit and proper person to undertake the repair or adjustment of taxi-meters.
