Orissa High Court
Puri-Konark Development vs Sri Gopal Tirtha Math on 12 September, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.893 of 2011
Puri-Konark Development ..... Petitioner
Authority, Puri
Mr. S.S. Mohanty, Advocate
Vs.
Sri Gopal Tirtha Math, Puri & ..... Opposite Parties
Others
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
12.09.2023 Order No. This matter is taken up through hybrid mode.
09.2. As prayed for by learned counsel appearing for the petitioner, put up this matter after two weeks.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) JUDGE Laxmikant Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 13-Sep-2023 09:50:50 Page 1 of 1