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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(xxvi) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(xxvi)to lay down scales of salaries and conditions of the employment of member of the staff in the various branches of the University and to ensure the observance of the same;