Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act] State of Bihar - Subsection Section 41(3)(a) in The Nalanda Open University Act, 1995 (a)suggest ways and means to avoid in future any misuse of the University Fund or irregularity in the accounts of the University;