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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(3) in Faridabad Complex Administration Building Rules, 1989

(3)For building 3 storey high, foundation shall be designed after making standard tests or establishing the safe bearing pressure of the soil and the foundations shall be taken down to such a depth or so constructed as to render the building immune from damage, from upheaval and movement due to seasonal variations in the content of the moisture in the ground.