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Gauhati High Court

Mohammed Badruddin Ajmal vs Kamalakhya Dey Purkayastha And 2 Ors on 29 April, 2026

                                                                          Page No.# 1/2

GAHC010021472025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./100/2025

            MOHAMMED BADRUDDIN AJMAL
            S/O LATE AJMAL ALI HAJI ABDUL MAJID, RESIDENT OF VILLAGE
            DONKIGAON, PO AND PS HOJAI, DIST HOJAI, ASSAM 782435

            VERSUS

            KAMALAKHYA DEY PURKAYASTHA AND 2 ORS.
            S/O LATE KAUSHIK RANJAN DEY PURKAYASTHA RESIDENTOF SUBHASH
            NAGAR, SRIBHUMI (KARIMGANJ) TOWN, PO AND PS SRIBHUMI
            (KARIMGANJ) , DIST SRIBHUMI (KARIMGANJ) , ASSAM 788710

            2:THE STATE OF ASSAM
             REPRESENTED BY PP
            ASSAM

            3:THE OFFICER IN CHARGE
             KARIMGANJ POLICE STATION PO AND PS SRIBHUMI (KARIMGANJ)
             DIST SRIBHUMI (KARIMGANJ)
            ASSAM
             PIN78871

Advocate for the Petitioner   : MR. M K HUSSAIN, MR. M ALOM,MS. F H AHMED,MRS. S Y
AHMED

Advocate for the Respondent : PP, ASSAM, MD. A H LASKAR (R-1),MRS. S GOSWAMI (R-
1),MR. R GUPTA (R-1)




                                      BEFORE
                       HON'BLE MRS. JUSTICE MITALI THAKURIA


                                          ORDER

Page No.# 2/2 Date : 29.04.2026.

Due to paucity of time, the matter cannot be taken up today.

List the matter on 26.05.2026.

The interim order passed earlier shall continue till then.

JUDGE Comparing Assistant