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[Cites 0, Cited by 0] [Section 88(3)] [Section 88] [Entire Act]

State of Assam - Subsection

Section 88(3)(a) in Assam Co-Operative Societies Act, 2007

(a)A financing bank shall have the right to inspect the books of any cooperative society which has either applied to the bank for financial assistance or is indebted to the bank on account of financial assistance granted earlier;