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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(3)(c) in Tamil Nadu District Municipalities Act, 1920

(c)[xxx] [This clause was omitted by section 34(iv)(b) of the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930)]