Madhya Pradesh High Court
M.P.Pollution Control Board Thr. Shri ... vs M/S Great Gallion Limited on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-17891-2018
(M.P.POLLUTION CONTROL BOARD THR. SHRI AK. BISEN Vs M/S GREAT GALLION LIMITED)
1
Indore, Dated : 20-06-2018
Shri Ambare Pare, Advocate for the applicant.
Issue notice to the respondents on payment of process fee within
seven working days, returnable within four weeks.
Record of the Court below be requisitioned.
e sh (ROHIT ARYA) ad JUDGE Pr a hy b/-
ad Digitally signed by M V R BALAJI SARMA M Date: 2018.06.20 17:23:58 +05'30' of rt ou C h ig H