Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Padani Rules, 2017 5. Refusal of licence. - If the Licensing Authority is satisfied that the applicant is not eligible for the grant of licence, he shall, by an order, in writing, refuse to grant licence for the reasons to be specified in that order.
