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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Haryana - Subsection

Section 87(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Absorption pit not to communicate with drains - He shall not in any case construct such absorption pit so that it shall have by drain or otherwise any outlet into or means of communication with any sewer, storm water drain or surface drain.