Supreme Court - Daily Orders
University Of Delhi vs Shashi Kiran And Ors. Etc. Etc. on 17 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
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ITEM NO.56 COURT NO.5 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s).13901/2017
(Arising out of impugned final judgment and order dated 24-08-2016
in LPA No. 410-414/2014, 416-418/2014, 558/2014, 594/2014,
667/2014, 672/2014 and 780/2014 passed by the High Court of Delhi
at New Delhi)
UNIVERSITY OF DELHI Petitioner(s)
VERSUS
SHASHI KIRAN AND ORS. ETC. ETC. Respondent(s)
WITH
Petition(s) for Special Leave to Appeal (C) No(s). /2017
Diary No(s).17007/2017
(FOR ADMISSION and I.R. and IA No.51004/2017-CONDONATION OF DELAY
IN FILING and IA No.51005/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.51006/2017-PERMISSION TO FILE
ADDITIONAL DOCUMENTS)
Date : 17-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Ranjit Kumar, SG
Ms. Pinky Anand, ASG
Mr. Aman Sinha, Sr. Adv.
Mr. Sanjai Kumar Pathak, AOR
Mr. Satya Veer Singh, Adv.
Signature Not Verified
Ms. Ritikaa Sharma, Adv.
Digitally signed by
SANJAY KUMAR
Date: 2017.07.18
Mr. Ankur Sudan, Adv.
17:10:43 IST
Reason:
Mr. Rajesh Ranjan, Adv.
Ms. Snidha Mehra, Adv.
Mr. Rajesh Kumar Gogna, Adv.
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For Respondent(s) Mr. Raju Ramachandran, Sr. Adv.
Ms. Shefali Jain, Adv.
Mr. Rajesh Prasad Singh, AOR
Mr. Abhik Kumar, Adv.
Mr. Siddhartha Shankar Ray, Adv.
Ms. Kamakshi S. Mehlwal, AOR
Mr. Aditya Ranjan, AOR
Mr. Raju Ramachandran, Sr. Adv.
Mr. Jyoti Singh, Sr. Adv.
Mr. Tanuj Khurana, Adv.
Mr. Nar Hari Singh, AOR
Caveator-in-person
Mr. K.K. Rai, Sr. Adv.
Mr. S.K. Pandey, Adv.
Mr. Chandra Sekhar, Adv.
Mr. Anshul Rai, Adv.
Mr. Awanish Kumar, AOR
Mr. Meet Malhotra, Sr. Adv.
Mr. Vikas Mehta, AOR
Mr. Adit, Adv.
Mr. Meet Malhotra, Sr, Adv.
Mr. Ravi S.S. Chauhan, Adv.
Mr. Swetank Shantanu, AOR
Mr. S. Udaya Kumar Singh, Adv.
Ms. Bina Madhavan, Adv.
Ms. Mrityunjai Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on applications for condonation of delay as also on special leave petitions.
3Mr. Rajesh Prasad Singh, Mr. Nar Hari Singh, Ms. Kamakshi S. Mehlwal, Mr. Aditya Ranjan, Mr. Vikas Mehta, Mr. Swetank Shantanu and Mr. Awanish Kumar, learned counsel accept notice and seek some time to file reply. Four weeks' time is granted for filing counter affidavit. Rejoinder, if any, be filed within two weeks thereafter.
In the meanwhile, there shall be a stay of contempt proceedings in Cont. Case (C) No.41/2017, 126/2017, 128/2017, 129/2017, 130/2017, 287/2017, 289/2017, 292/2017, 306/2017, 3/2017, 14/2017, 333/2017, 335/2017 pending before the High Court of Delhi.
(SANJAY KUMAR-I) (MADHU NARULA)
AR-CUM-PS COURT MASTER