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[Cites 0, Cited by 10] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017

(a)claims for wages and other sums due to the master, officers and other members of the vessel's complement in respect of their employment on the vessel, including costs of repatriation and social insurance contributions payable on their behalf;