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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(t) in International Institute of Information Technology (IIIT) University Act, 2013

(t)"Statutes", "Ordinances" and "Regulations" means the Statutes, Ordinances and Regulations of the University respectively under this Act and for the time being in force;