Patna High Court - Orders
Amit Kumar Bhagat vs Hindustan Petroleum Corporation ... on 10 August, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1522 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 19082 of 2011
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Amit Kumar Bhagat
.... .... Appellant/s
Versus
Hindustan Petroleum Corporation Limited & Ors
.... .... Respondent/s
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Appearance :
For the Appellant : Mr. S.B.K. Manglam, Advocate
For the HPCL : Mr. Rabindra Nath Kanth, Advocate
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
2 10-08-2016At the request of learned counsel for the respondents, list on 17th August, 2016.
(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Anjani/P.Kumar U