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Patna High Court - Orders

Amit Kumar Bhagat vs Hindustan Petroleum Corporation ... on 10 August, 2016

Author: Hemant Gupta

Bench: Hemant Gupta, Ahsanuddin Amanullah

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Letters Patent Appeal No.1522 of 2016
                                                    Arising out of
                                  Civil Writ Jurisdiction Case No. 19082 of 2011
                     ======================================================
                     Amit Kumar Bhagat
                                                                           .... ....   Appellant/s
                                                        Versus
                     Hindustan Petroleum Corporation Limited & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant       :      Mr. S.B.K. Manglam, Advocate
                     For the HPCL            :      Mr. Rabindra Nath Kanth, Advocate
                     ======================================================
                     CORAM:        HONOURABLE MR. JUSTICE HEMANT GUPTA
                                              and
                              HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                           ORAL ORDER
                           (Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)


2       10-08-2016

At the request of learned counsel for the respondents, list on 17th August, 2016.

(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Anjani/P.Kumar U