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[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

State of Rajasthan - Subsection

Section 34A(1)(c) in The Rajasthan Municipalities (Octroi) Rules, 1962

(c)The incharge octroi out-post as may be notified by the Board shall collect the amount of octroi so assessed and affix the stamp of 'Octroi paid' on the paid challan.