Himachal Pradesh High Court
Manoj Joshi vs Divya Himachal And Another on 11 September, 2019
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Cr.MMO No. 532 of 2019 .
11.9.2019 Present: Mr.Kul Bhushan Khajuria, Advocate, for the petitioner.
Dasti notice, as prayed for, on behalf of petitioner, returnable on 30th September, 2019, be handed over to learned counsel for the petitioner by tomorrow i.e. day.
r to 12th September, 2019, on taking steps during the course of the Cr.M.P. No. 1572 of 2019 Notice in the aforesaid terms. In the meanwhile further proceedings in Complaint No. 13/2 of 2019, titled as Manoj Joshi Vs. Divya Himachal and another, pending in the Court of learned Judicial Magistrate, 1st Class, Nahan, are stayed till next date of hearing.
Copy Dasti.
(Vivek Singh Thakur), Judge.
11th September 2019 (Keshav) ::: Downloaded on - 29/09/2019 04:16:01 :::HCHP