Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(7) in The Cotton Seeds Price (Control) Order, 2015 (7)No Licensor, Licensee or Dealer shall cause distribution and sale of seeds above the Maximum Sale Price fixed by the Government under this order.
