Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(14) in First Statutes of Team Lease Skills University

(14)To make temporary appointments, with the approval of the Board of Management of such persons as he/she may consider necessary for the functioning of the University:Provided, in case of any exigency, the Provost may appoint such staff for a period not exceeding six months, and such appointments shall be reported to the Board of Management in its next meeting;