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[Cites 0, Cited by 0] [Section 609] [Entire Act]

State of Jharkhand - Subsection

Section 609(d) in Civil Court Rules of the High Court of Judicature at Patna

(d)When any sum is tendered for deposit under section 379(1) of the Indian Succession Act (XXXIX of 1925) even though tendered after the hour prescribed by rule 604, clause (iv).