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State of Jharkhand - Section

Section 287 in Bihar Education Code, 1961

287. Equivalence of Classes.

- The following table shows the equivalence of classes in the different types of schools for purpose of inter-school transfers of pupils:-
Lower Primary. Upper Primary. Middle including middle sections of HighSchools. Basic. High Schools. Sarvodaya High schools.
1 2 3 4 5 6
          XII
      X XI XI
        X X
        IX IX
      VIII VIII Special (a)
    VII VII    
    VI VI    
  V V V    
  IV IV IV X  
III III III III    
II II II II    
I I I I    
(a)Special class in Sarvodaya High schools are maintained for training pupils who have passed the examination of class VII of traditional high and middle schools for practice in crafts and social habits and teaching of English upto the standard of class VIII of the high schools.
(G.O. no. 12618, dated the 31st May 1952.)