Delhi High Court - Orders
Intercontinental Great Brands Llc vs Parle Products Pvt. Ltd on 2 April, 2026
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 55/2023
INTERCONTINENTAL GREAT BRANDS LLC .....Appellant
Through: Ms. Nancy Roy and Ms. Ananya
Chug, Advocates.
versus
PARLE PRODUCTS PVT. LTD. .....Respondent
Through: Mr. Bikash Ghorai, Mr. Neeraj
Bhardwaj and Mr. Rahul Maratha,
Advocates.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 02.04.2026 At request of the learned counsel for the appellant, list on 04th August, 2026.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J APRIL 2, 2026 Sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/04/2026 at 20:42:17