State Consumer Disputes Redressal Commission
Pratik Himmatlal Joshi vs Ashok J Upadhayay on 30 September, 2009
BEF'ORE THE C0;\§'SUME.R I}iSP{.§"I'ES Ri3'i')}?lESS~A}L.- CIOfs<{s\.flS.ISO.'=\'.
GUIA RAT S'I"ATE., s'x}1'i\-'IFIf).+"([3@5LIE}
3. IPratIi1< Himmatiai Jashi
_Sz3m-ir ifiszimatiai 36:5-ihi
(iujara: Huusitag Board C~{)}C1E7£)v'"
.Sect(srȤ., mihiing
E'-)
ES flxwsm Colony
'iisindiiidham
K11:::}1h--{€5¥mj. ,. Applicants
's~"ers;ue;
.As:'¥'m1«-: I. 3}'
Gujaml I-musing Beam Crsieruy
Seem r~5
Building 8
Nr. Sathwara Eioionji
{}andhi-riham., Kutchh-I8{rm_*,. .. Gppnnant
ORAL ZGRDER : {By .'ms1icc: RI'. I)§m.ia§<ia, §9'r<;=:4:i:clcm
{Date : 36.{19.2{}£]€!}
L31 "am «:=»»'L-~--a 54»
Ms. Fiesta Sham. lei. Advmzaie for the -.mp}ic.a11ts
1.The prsssem Oppaneni. {Original ilcmpletint} head flied as (2us::p3ain11'~Eu.}8 (sf 2%}. before the Consuxner Disputes Rednsssai F:-smm., K;utc_hh-}3h;Lzj against the applicams wherein the Lt}. C(msmm:r Disputes Refiressai Fcrmm, Kuuzhh-Ilitmj was pleased in :}e:c:r¢<:1§3:: {fcsxngaiaim vitie its order d:3.te:i Z3{}.(19.2{}i}72.
2. Being a;gg1'iew:d by ems} eiissstisfiz-d, w'ith the order dated ?«f3.f}§>.;Z(§fl2. the a;::p!§ca1'zts he,-rain had prefermed an Appeai N0.9?2 sf 2083 which came tip far final hesszsing befnre the Cemmissitm an 2'8.()9.iZ§)G3. 13:: MR. J{s:'5h.i., éi: Smt. Lenaben lksai were the Me nfiaers of the iioznmissiran and size}; had finailj.-' disposed of me apptxsi visit: order dattxi. '2ii.{}9.2005 wherein the mic: passed by the M1. Dimict Fomzn, KL:1c;hh_~B}1u§ in C'.<;»mp3aim' Nunlét 01° 2301 has bean modified reducing tit: rah: (sfE31t6:'e-st from If2.% 'inté:2'<:$:t. per annum to .9% iniererst per annum and res: of the m'i5.c?1' is bakml as it is. Thcrczxfiger, thu presaem appiicstnts haw-'2 filed xi":I\»1A N0;?L'ST* of 'Z6859 seaking pem1E:'~:s:ia>r1 IC$\1éi?;h€§ré1WRS%. 1?.S.G{ii}.»*- mm; with she is1t:;'=.reTst aacrased lherccm which has been dv1:'p-:s'E;§i't'3d. by the appfikzesnts; in she Cmnmisaeimn while fiiimg Ehc AppcaL The applicants hm-'c" stated 1112:: since; §:':3::: szppeal finaily disposed «sf by the (:GE!3It3iSsiUI1g 111$ amount depnsitssd be given back to them. Acmrdiilgly, we have directmi the office ta verii}: the said depissit by the a,pp1.i+;:s1nts:. In pursuazzce u§:'i.13*1aE_. uffics:
has suhmittsed :1 report smtirxg that the azpyiicams have deptnsitad Rs. 2:":«_J3{}G,i4 in the Regifitry of this Cemmizssicm on H i .2083 in Appea1N(.r.9?"2 of 2082 and the said arnzamu. is lying in the ficsznmissiaza. It has came us our ma;-£ic<*:-- that there are twi.) appiicaxnis and am: pzssrscm has s§g.ned the ;appEi:atim1 3.e:.Pr;1tik Him'mat§a1 I(:~sahi. and Mrfiarziir Hinxrnatlai Ieshi has not signed. in pursumzca (:1? that the matter was ati_iua.m1<:cE and 1':}'1a3rmfi~e2r M9. Meta Sham Edy Adm:-c.at<'= for tim appiicanta pmziuced an ziffidavit filed by Mr. Samir Iiitslrrmtial Icishi wherifein it has brawn categarie-ally stated by Mr. S:-unit Himmatiai joshi 'chat his hrothmr Le. Pxatiic Him.mat1aI ;fn.-shi has appiied far withsirawal (if the ammmt. depasited in .<&ppea§ 972 91321303, anci if {ht :-zaiei rsxnnunt is given in M11. Pmfik Himmatlak Ju~s§1i.. he has no cshjeciittn. in 'mew at' the abtm: fear: sand more paniculasly 'mean the appeai is fin.'.tlE)s' (I. L03 ~dis;:-osmi ofby §§%:'i,:; {'?{31:rs:ni2;.s;§a):ss. the ameum depasitetl is requimd to be given. hack. to the agzpiicasfets. T'he:re§'mee wt: me Ebiioxving t)rai<':r:
OREJEE Qfifica is directed tax pay Rs.25,€}Ofif'- wixich has been d<':§msi;zx:d by the appiicams in Appcai 333.972 mi" 2302 'tstiiisre ihie; Cammissicsn aiong with int:-re-st accrued thmzon if any 10 the a.pplica:m,' Mr, Fratik Hirnmzarial Jmshi by an ./-'~..\-'c Fayetz Cfhcque The ciwtzqus br:E1m1dedL ever in Ms. I-feta Shah, id. ,Adx-beats fur the: s3;>;s»¥'i.cat1i:s whe s_;'m3H hand (war the chequ-:3 in Mr. Pmt.ik H.imn1atia¥ Ioshi. M1'. Pratik Eiimnmilai Imehi is aiirectmi mu sui:«x1":§1' an advance' receipt signed by him as we}! as his brmhar Mr, Samir I'Ii:n1mat.}a! J:f3s}1i. T}32.c: (EMA is diszgmsed zixf a::.co1-sstingly with no nrder as it! casts».
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