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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(2) in The Haryana Salaries and Allowances of Ministers Act, 1970

(2)A daily allowance at the rate of rupees [six hundred] [Substitued by Haryana Act No. 8 of 2002.] per day or at such rate as may be prescribed shall be paid to a Minister while on tour.]