Supreme Court - Daily Orders
Adani M2K Projects Llp vs Sunil Kumar on 26 July, 2024
ITEM NO.1713 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). 8525/2024
ADANI M2K PROJECTS LLP & ANR. PETITIONER(S)
VERSUS
SUNIL KUMAR RESPONDENT(S)
Date : 26-07-2024 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
[IN CHAMBER]
For Petitioner(s) Mr. Lokesh Bhola, Adv.
Mr. Archit Upadhayay, AOR
Mr. Abhishek Singh Chauhan, Adv.
Mr. Raahithya Raj Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners states that the spare copies would be submitted in the Registry within four days from today.
Registry to proceed as per rules thereafter.
(JAGDISH KUMAR) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Jagdish Kumar
Date: 2024.07.29
17:04:06 IST
Reason: