Delhi High Court - Orders
Somdutt Singh @ Shivam vs Narcotics Control Bureau on 12 October, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~30 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
30
+ CRL.REV.P. 75/2022 & CRL.M.A.2315/2022
SOMDUTT SINGH @ SHIVAM ..... Petitioner
Through: Mr.Manu padalia, Mr.Bhanu Sanoriya
and Mr.Vikrant Mehta, Advs.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr.Raghav Bansal, Advocate
31
+ CRL.REV.P. 143/2022
REX AJMERIA @ RAJEEV REX ..... Petitioner
Through: Mr.Swarandeep Singh, Mr.Y.K.
Saxena and Ms.Priya Saxena,
Advocates
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr.Utsav Singh Bains, SPP with
Mr.Yusuf Khan, Advocate
32
+ CRL.REV.P. 144/2022
ARUN KUMAR @ VARUN ..... Petitioner
Through: Mr.Swarandeep Singh, Mr.Y.K.
Saxena and Ms.Priya Saxena,
Advocates
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr.Utsav Singh Bains, SPP with
Mr.Yusuf Khan, Advocate
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 12.10.2022 Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:14.10.2022 19:22:32
1. Mr.Bansal, learned counsel appears for respondent in CRL.REV.P. 75/2022 and Mr.Bains, learned counsel appears for respondent in CRL.REV.P. 143/2022 & CRL.REV.P. 144/2022. They seek and are granted four weeks‟ time, as a last and final opportunity, to file their replies.
2. List on 16.12.2022.
JASMEET SINGH, J OCTOBER 12, 2022 s Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:14.10.2022 19:22:32