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Delhi High Court - Orders

Somdutt Singh @ Shivam vs Narcotics Control Bureau on 12 October, 2022

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~30 to 32
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          30
                          +     CRL.REV.P. 75/2022 & CRL.M.A.2315/2022
                                SOMDUTT SINGH @ SHIVAM                     ..... Petitioner
                                                Through: Mr.Manu padalia, Mr.Bhanu Sanoriya
                                                          and Mr.Vikrant Mehta, Advs.
                                                versus

                               NARCOTICS CONTROL BUREAU               ..... Respondent
                                            Through: Mr.Raghav Bansal, Advocate
                          31
                          +    CRL.REV.P. 143/2022
                               REX AJMERIA @ RAJEEV REX               ..... Petitioner
                                               Through: Mr.Swarandeep  Singh,      Mr.Y.K.
                                                        Saxena and Ms.Priya Saxena,
                                                        Advocates
                                               versus

                               NARCOTICS CONTROL BUREAU              ..... Respondent
                                            Through: Mr.Utsav Singh Bains, SPP with
                                                     Mr.Yusuf Khan, Advocate
                          32
                          +    CRL.REV.P. 144/2022
                               ARUN KUMAR @ VARUN                         ..... Petitioner
                                               Through:     Mr.Swarandeep  Singh,      Mr.Y.K.
                                                            Saxena and Ms.Priya Saxena,
                                                            Advocates
                                               versus

                               NARCOTICS CONTROL BUREAU              ..... Respondent
                                            Through: Mr.Utsav Singh Bains, SPP with
                                                     Mr.Yusuf Khan, Advocate
                               CORAM:
                               HON'BLE MR. JUSTICE JASMEET SINGH
                                               ORDER

% 12.10.2022 Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:14.10.2022 19:22:32

1. Mr.Bansal, learned counsel appears for respondent in CRL.REV.P. 75/2022 and Mr.Bains, learned counsel appears for respondent in CRL.REV.P. 143/2022 & CRL.REV.P. 144/2022. They seek and are granted four weeks‟ time, as a last and final opportunity, to file their replies.

2. List on 16.12.2022.

JASMEET SINGH, J OCTOBER 12, 2022 s Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:14.10.2022 19:22:32