Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)"constituent college" means a college, which is under the direct management of a University, whether located at the headquarters or elsewhere in the University area;