Himachal Pradesh High Court
Anisha Bhardwaj vs . State Of H.P And on 22 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Anisha Bhardwaj vs. State of H.P and .
others.
CWP No. 3614 of 2022 22.08.2022 Present: Mr. Rajesh Kumar, Advocate for the petitioner.
Mr. Rajinder Dogra, Sr. Addl. A.G with Mr. Vinod Thakur, Addl. A.G, Mr. Shiv Pal Manhans, Addl. A.G. and Mr. Y.S. Thakur, Dy. A.G for the respondents-State.
r Learned Additional Advocate General prays for and is granted a week's time to file compliance report.
List on 29th August, 2022.
( Tarlok Singh Chauhan ) Judge August 22, 2022 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 22/08/2022 20:08:06 :::CIS