Madhya Pradesh High Court
Subhash Chandra vs Smt.S Ita Bai on 5 May, 2016
SA-932-2014 (S UBHASH CHANDRA Vs SM T.S I TA BAI) 05-05-2016
Shri Sanjay Sarwate, learned counsel for the appellants. As prayed by learned counsel for the appellants, two weeks' time is granted to argue the matter. List thereafter.
(NANDITA DUBEY) JUDGE