Andhra Pradesh High Court - Amravati
Karrothu Narayana Vizinagaram Dist, vs The Polepalli Farmers Service ... on 13 December, 2024
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: W.P.No.14371 of 2006 17
PROCEEDING SHEET
Sl. OFFICE
Date ORDER
No. NOTE
11 13.12.2024MRK, J Sri Kiran Tirumalasetti, learned counsel submitted that Sri D.V.Nagarjuna Babu, learned counsel for the petitioner was designated as Senior Counsel. He further requested to print his name in the cause list for the petitioner.
Hence, the Registry is directed to print name of Sri Kiran Tirumalasetti, learned counsel in the daily cause list.
At request of counsels on both sides, post the matter on 03.01.2025.
________ MRK,J NSM