Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42C] [Entire Act] Union of India - Subsection Section 42C(9) in The Insurance Act, 1938 (9)Nothing in this section shall be deemed to prevent any special agent from receiving any renewal commission on policies effected through hi m as an insurance agent at any time before hi s appointment as such special agent.
