Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 8 May, 2023
ITEM NO.18 REGISTRAR COURT. 2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Petition(s) for Special Leave to Appeal (C) No(s). 5921-5924/2014
SUSHMA BERLIA Petitioner(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 08-05-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Ashok K. Mahajan, AOR
For Respondent(s)
Mr. Kunal Verma, AOR
Ms. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.S
M/S. Parekh & Co., AOR
Mr. Arjun Garg, AOR
Mr. Kunal Verma, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Issue D.O. letter to Ministry of Law & Justice, for service report, in respect of Respondent No. 2.
Learned counsel for petitioner submits that the matter is lingering on more that 6 years. Office to mention in the office report, since when, service from Ministry is awaited, on the next date of hearing.
Service of notice is complete on the remaining respondents. List on 27.07.2023.
Signature Not Verified Digitally signed by VIVEK SAXENA MADHU GROVER Date: 2023.05.1015:11:36 IST Registrar
Reason:
pk