Gujarat High Court
Ganpatlal Manjibhai Khatri vs Manguben Babaji Thakor on 6 March, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, Sangeeta K. Vishen
C/FA/4979/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 4979 of 2018
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
In R/FIRST APPEAL NO. 4979 of 2018
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GANPATLAL MANJIBHAI KHATRI
Versus
MANGUBEN BABAJI THAKOR
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Appearance:
MR SUNIL S JOSHI(2925) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6,7,8
MR S N THAKKAR(901) for the Defendant(s) No. 9
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE SMT. JUSTICE SANGEETA K. VISHEN
Date : 06/03/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) With consent of learned advocate for appellant, Mr. Thakkar, learned advocate seeks time.
S.O. to 13.3.2019.
The Registry will accept the paperbook.
(K.M.THAKER, J) (SANGEETA K. VISHEN,J) saj Page 1 of 1