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[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

State of Tamilnadu - Subsection

Section 122(2)(x) in Tamil Nadu Town and Country Planning Act, 1971

(x)the procedure tobe adopted for securing co-operation on the part of the planning authorities with the owners or persons interested in property proposed tobe comprised in any development plan by such means as may be expedient, the summoning, presiding and procedure of such conferences and all such matters;