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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6) in The U.P. Sugarcane Supply and Purchase Order, 1954

(6)[ No person other than a cane-grower or a Cane-grower's Co-operative Society shall sell cane to the occupier of factory.] [Substituted by U.P. Sugarcane Supply and Purchase (Third Amendment) Order, 1981.]