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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(l) in The National Green Tribunal (Practices and Procedure) Rules, 2011

(l)"transferred case" means the application or appeal or other proceeding which has been transferred to the Tribunal under sub-section (5) of section 38;