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[Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(4)(a) in The Coal Mines Regulations, 2017

(a)along haulage roadways, at every roadway junction, except in roadways where tramming is done by manual means where the spot levels may be shown at points not more than 150 meters apart; and