Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 7 in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

7. Local authorities to furnish service record of existing teachers.

- It shall be the duty of every local authority to furnish to the District Educational Officer on demand necessary particulars and other service record in respect of each existing teacher attached to schools run by it on or before such date as may be fixed by the Collector for this purpose.