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State of Rajasthan - Section

Section 73 in The Rajasthan Distilleries Rules, 1977

73. Repairs etc. to be reported.

- In all cases a full report detailing the repairs, additions or alterations that have been permitted should be submitted to the Excise Commissioner within twenty-four hours of the grant of the permission, and the matter should also be noted in the diary of the officer-in-charge.