Section 40(4) in The National Security Guard Rules, 1987
(4)Where disciplinary action is intended to be taken against an officer in commander of a Group, or a Unit, or a Headquarter, such Officer shall be removed from the command of the Group, the Unit, or the Headquarters, as the case may be, and for the purpose, shall be attached to or posted to a Group Unit, or a Headquarters under the Command of an Officer senior to the Officers to be so attached or posted.
